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[Cites 0, Cited by 0] [Section 116(2)] [Section 116] [Entire Act]

State of Tamilnadu - Subsection

Section 116(2)(b) in Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959

(b)[ the District Committee; [Inserted by Act No. 51 of 2012, dated 16.11.2012.]