Central Administrative Tribunal - Delhi
Balram Dahiya (Asi) vs Govt. Of Nct Of Delhi Through on 16 July, 2009
Central Administrative Tribunal Principal Bench OA No. 1549/2009 New Delhi, this the 16th day of July, 2009 Honble Mr. Justice V.K. Bali, Chairman Honble Mr. L.K. Joshi, Vice Chairman(A) 1. Balram Dahiya (ASI) s/o Sh. Chater Singh. 2. Rajender Prasad (ASI) S/o Sh. Ram Kishan 3. Tej Singh (Head Constable) s/o Shri Hukum Singh. 4. Namonarayan Meena (Head Constable) s/o Sh. T.R. Meena. 5. Ramkesh Meena (Head Constable) s/o Sh. B.R. Meena. 6. Balbir Singh (Head Constable) s/o Sh. Pitambar Singh. 7. Rajender Prasad s/o Sh. Rama Shankar All through Transport Department 5/9, Under Hill Road, G.N.C.T., Delhi. Applicants. (By Advocate: Shri V.K. Rao) Versus 1. Govt. of NCT of Delhi through Its Honble Lt. Governor, Old Secretariat, Delhi. 2. Commissioner, Transport Department 5/9, Under Hill Road, G.N.C.T., Delhi. Respondents ORDER (ORAL) Justice V.K. Bali, Chairman:
Mr. V.K. Rao, counsel representing the applicant, seeks permission to withdraw this Original Application with liberty to file fresh one if the need arises after decision of the appeal already preferred against the order of dismissal before the appellate authority.
2. In view of the statement made by learned counsel for the applicant and the leave and liberty, as prayed for, this Original Application stands dismissed as withdrawn.
(L.K. Joshi) (V.K. Bali) Vice Chairman (A) Chairman /naresh/