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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(6) in The Rajasthan Trade Articles (Licensing and Control) Order, 1980

(6)[ In case of change of ownership of the shop during the currency of a licence, a new licence shall be issued. However, renewal/transfer will be automatic in case of inheritance.] [Inserted by S.O. 109, dated 30.8.1995, Rajasthan Government Gazette Extraordinary Part 4(ga)(2), dated 1.9.1995, page 179 (3)]