Section 337(1)(a) in Maharashtra Land Revenue Code, 1966

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State of Maharashtra - Subsection

Section 337(1)(a) in Maharashtra Land Revenue Code, 1966

(a)

(i)a malik makbuza;

(ii)a raiyat malik;

(iii)an absolute occupancy tenant;

(iv)an occupant;

(v)an ante-alienation tenant;

(vi)a tenant of antiquity;

(vii)a Bhumiswami;