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[Cites 0, Cited by 0] [Section 14(15)] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(15)(e) in Tamil Nadu Clinical Establishments (Regulations) Rules, 2018

(e)Records. - A record of in-patients in Intensive Care Unit shall be available in a register as to their illness, treatment offered, specialists visited - Out come etc.,