Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Andaman and Nicobar Islands - Section Section 4 in The Andaman and Nicobar Islands Port Rules, 2004 4. Entry/Departure restrictions. - No vessel shall enter or leave the port between sunset and sunrise without special authority of the Deputy Conservator of the port.
