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Himachal Pradesh High Court

Limited vs . Amit Kumar And Another on 24 March, 2025

ICICI Lombard General Insurance Company Limited vs. Amit Kumar and another CMPMO No. 35 of 2025 24.03.2025 Present: Mr. Jagdish Thakur, Advocate, for the petitioner.

Mr. Karan Sharma, legal aid counsel, for respondent No.1.

Mr. Dixit Sahotra, Advocate, for respondent No.2. Power of attorney on behalf of respondent No.2 be filed on or before the next date of hearing.

List after eight weeks.

(Bipin C. Negi) Judge March 24, 2025 tarun