Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(6) in The City Civil Court Act, 1953 (6)"Small Cause Court" means the Court of Small Causes of Calcutta, constituted under the Presidency Small Cause Courts Act,[1882;] [Figures substituted by West Bengal Act 12 of 1999.].
