Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 139] [Entire Act] State of Chattisgarh - Subsection Section 139(e) in The Chhattisgarh Motor Vehicles Rules, 1994 (e)delivery instructions i.e. the approximate date by which and the place at which goods are to be delivered to the consignee, and
