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[Cites 0, Cited by 0] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(3) in Central Electricity Regulatory Commission (Fees and Charges of Regional Load Despatch Centre and other related matters) Regulations, 2019

(3)Interest on working capital shall be payable on normative basis not withstanding that the Power System Operation Corporation Limited has not taken any loan for working capital from any outside agency.