Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 554] [Entire Act] State of Odisha - Subsection Section 554(8) in Orissa Municipal Rules, 1953 (8)The Council shall provide its sweepers necessary apparatus, appliances and disinfectants for use at the time or after the cleaning latrines, urinals, drains, cess-pools and sweeping roads.
