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[Cites 0, Cited by 1] [Section 69(1)] [Section 69] [Entire Act]

State of Bihar - Subsection

Section 69(1)(b) in The Bihar Panchayat Raj Act, 2006

(b)Exercise supervision and control over the Chief Executive Officer and through him all officers and other employees of the Zila Parishad and the officers and employees whose services may be placed at the disposal of the Zila Parishad by the State Government.