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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Gujarat - Subsection

Section 37(3) in C.U. Shah University First Statutes 2013

(3)The Academic Council of the University functioning as such immediately before the commencement of this Statutes shall continue to so function until the Academic Council is constituted for the University under this Statutes, but on the constitutions of the Academic Council under this Statutes, the members of the Academic Council holding office before such constitutions shall cease to hold office;