Kerala High Court
N.K.Sreedharan vs Narayani.N on 10 February, 2026
2026:KER:12244
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE S.MANU
TUESDAY, THE 10TH DAY OF FEBRUARY 2026 / 21ST MAGHA, 1947
RSA NO. 883 OF 2010
AGAINST THE JUDGMENT DATED 24.03.2010 IN AS NO.332 OF 2007 OF
ADDITIONAL DISTRICT JUDGE, VADAKARA ARISING OUT OF THE JUDGMENT
DATED 24.08.2007 IN OS NO.31 OF 2006 OF COURT OF THE SUBORDINATE
JUDGE, VADAKARA
APPELLANT/APPELLANT/PLAINTIFF:
N.K.SREEDHARAN
AGED 69 YEARS,
S/O.KUNHIKANNA @ V.KANNAN MASTER,
RTD.HEAD MASTER,
'SREE VIHAR',
CHOLAMVAYIL, VADAKARA,
KOZHIKODE DISTRICT.
BY ADV SRI.K.A.SALIL NARAYANAN
RESPONDENTS/RESPONDENTS/DEFENDANTS:
1 NARAYANI.N,
AGED 73 YEARS,
D/O.KUNHIHANNAN @ V.KANNAN MASTER,
SWASTHAM, VENNU
POYILMEETHAL VEEDU,
PUTHUR (PO), VATAKARA,
KOZHIKODE, PIN - 673 572.
2 SISTER ADUVOTE NARAYANI ALIAS A.AMMALU,
AGED 71 YEARS,
W/O.LATE GOPALAN,
SWASTHAM, MUTHUVADATHUR (PO),
PURAMERI VIA, PIN - 673 572.
RSA NO. 883 OF 2010 2026:KER:12244
2
3 BROTHER N.K.RAGHAVAN,
AGED 67 YEARS,
S/O.KUNHIKANNAN @ V.KANNAN MASTER,
PLUMBER, RETD. ENGINEERING COLLEGE,
STAFF, MADATHIL CHALIL HOUSE,
ERAMALA (PO), PIN - 673 501.
4 BROTHER P.K.BALAN,
AGED 64 YEARS,
S/O.KUNHIKANNAN @ V.KANNAN MASTER,
AGRICULTURIST, MANAYIL MEETHAL,
MEETHALA PARAMBATH,
VALLIKAD, MUTTUNGAL (PO),
KOZHIKODE DISTRICT, PIN - 670 013.
5 SISTER P.K.LEELA,
AGED 61 YEARS,
D/O.KUNHIKANNAN @ V.KANNAN MASTER,
RETD. H.S.A., NISHA NIVAS,
THALAYI, EDACHERI (PO),
KOZHIKODE DISTRICT,
PIN - 670 013.
6 SISTER P.K.JANU,
KUNHIKANNAN @ V.KANNAN MASTER,
MAVELI STORE,
CHALAPURATH THAZHAKUNIYIL HOUSE,
PONMERI PARAMBIL (PO),
VILLIAPALLY (VIA),
KOZHIKODE DISTRICT,
PIN - 670 013.
7 BROTHER P.K.PRABHAKARAN,
AGED 53 YEARS,
S/O.KUNHIKANNAN @ V.KANNAN MASTER,
TEACHER, 'THIRUVATHIRA',
MADAPPILLY, COLLEGE (PO),
NR.RAILWAY STATION,
KOZHIKODE DISTRICT,
PIN - 670 013.
8 BROTHER P.K.SURENDRAN
AGED 47 YEARS,
S/O.KUNHIKANNAN @ V.KANNAN MASTER,
LECTURER, DIAT,
RSA NO. 883 OF 2010 2026:KER:12244
3
'HARISREE', VALLIKAD,
P.O.MUTTUNGAL,
KOZHIKODE DISTRICT,
PIN - 670 013.
BY ADVS.
SRI.JAMSHEED HAFIZ
SRI.K.C.KIRAN
SMT.P.A.SHEEJA
SMT.M.A.ZOHRA
THIS REGULAR SECOND APPEAL HAVING BEEN FINALLY HEARD ON
10.02.2026, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
RSA NO. 883 OF 2010 2026:KER:12244
4
JUDGMENT
Learned Counsel for the appellant submitted that the appellant passed away on 14.08.2019 and the legal representatives have not come forward to prosecute the appeal.
Hence the appeal is dismissed as abated.
Sd/-
S.MANU JUDGE ANK