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State of Jharkhand - Section

Section 843 in Bihar Education Code, 1961

843. Confidential reports on officers drawing less than Rs. 142.

- Reports on officers drawing less than Rs. 142 should also be submitted by the Sub-divisional Education Officer and Headmaster/Principals to the District Education Officer in duplicate for transmission, to the Regional Deputy Director of Education. The confidential report on sub-inspectors should be submitted to the Regional Deputy Director of Education in the manner indicated in section 1(C) of Chapter II of this Code.(D. P. I.'s letter no. 11613, dated 27th April, 1953.)(D. P. I.'s letter no. 8670, dated the 24th August, 1942.)