Section 4(3) in Haryana Murrah Buffalo and other Milch Animal Breed (Preservation and Development of Animal Husbandry and Dairy Development Sector) Act, 2001
(3)The Board shall consist of Chairman, a Vice Chairman, a Managing Director, a Member Secretary and the following other members, namely :-(a)ex officio members -(i)The Secretary, Animal Husbandry Department, Haryana;(ii)The Joint Secretary, Animal Husbandry, Haryana;(iii)The Director, Animal Husbandry, Haryana(iv)Dean, College of Veterinary Sciences, Chaudhary Charan Singh Haryana Agriculture University, Hisar :(v)Dean College of Animal Sciences, Chaudhary Charan Singh Haryana Agriculture University, Hisar;Provided that in the case of alteration of any designation, the person holding for the time being the altered designation shall be deemed to be the ex officio member.(b)nominated members -(i)Two Experts of the Department of Animal Husbandry, Haryana from the fields of Animal Breeding and Gynecology and Obstetrics;(ii)One nominee of the Department of Animal Husbandry and Dairying, Government of India, New Delhi, not below the rank of Joint Commissioner (Animal Husbandry);(iii)One officer of Finance Department, Haryana.
