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Madhya Pradesh High Court

Aram Singh Rawat vs The State Of Madhya Pradesh on 20 January, 2022

Author: Vijay Kumar Shukla

Bench: Vijay Kumar Shukla

1 The High Court Of Madhya Pradesh WP No. 8420 of 2021 (ARAM SINGH RAWAT Vs THE STATE OF MADHYA PRADESH AND OTHERS) Indore, Dated : 20-01-2022 Heard through Video Conferencing.

At the request of Shri Vishal Panwar, counsel for the petitioner, list the matter after 2 weeks.

(VIJAY KUMAR SHUKLA) JUDGE MK Signature Not Verified VerifiedDigitally Digitally signed by SAN SMT MUKTA KOUSHAL Date: 2022.01.20 17:04:59 IST