Madhya Pradesh High Court
Aram Singh Rawat vs The State Of Madhya Pradesh on 20 January, 2022
Author: Vijay Kumar Shukla
Bench: Vijay Kumar Shukla
1 The High Court Of Madhya Pradesh WP No. 8420 of 2021 (ARAM SINGH RAWAT Vs THE STATE OF MADHYA PRADESH AND OTHERS) Indore, Dated : 20-01-2022 Heard through Video Conferencing.
At the request of Shri Vishal Panwar, counsel for the petitioner, list the matter after 2 weeks.
(VIJAY KUMAR SHUKLA) JUDGE MK Signature Not Verified VerifiedDigitally Digitally signed by SAN SMT MUKTA KOUSHAL Date: 2022.01.20 17:04:59 IST