Section 7(1)(a) in The U.P. Cinematograph Rules, 1951

[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(1)(a) in The U.P. Cinematograph Rules, 1951

(a)if it is situated within a radius of 200 meter from the Raj Bhawan, the State Secretariat, the High Court, the State Public Service Commission or the Board of Revenue; or

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State of Uttar Pradesh - Subsection

Section 7(1)(a) in The U.P. Cinematograph Rules, 1951