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Delhi High Court - Orders

Sterlite Technologies Limited vs West Coast Optilinks on 28 September, 2022

Author: Prateek Jalan

Bench: Prateek Jalan

                    $~9
                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI

                    +           O.M.P. (COMM) 374/2022 & I.As. 14445-14446/2022

                                STERLITE TECHNOLOGIES LIMITED             ..... Petitioner
                                             Through: Mr. Akhil Sibal, Senior Advocate
                                                      with Mr. Dinesh Pardasani, Mr.
                                                      Shantanu Singh, Ms. Shania Elias
                                                      & Mr.Pranay Govil, Advocates.
                                                      [M:-9821795504,     Enrol        No.
                                                      D/2705/2019].

                                                           versus

                                WEST COAST OPTILINKS                               ..... Respondent
                                             Through:           Mr.    Jayant    Mehta,      Senior
                                                                Advocate with Ms. Smarika Singh,
                                                                Mr. Saifur R. Faridi & Ms. Kaveri
                                                                Rawal,       Advocates         [M:-
                                                                7042398852,        Enrol        No.
                                                                D/179/2015].

                    CORAM:
                    HON'BLE MR. JUSTICE PRATEEK JALAN

                                                   ORDER

% 28.09.2022

1. Issue notice. Ms. Smarika Singh, learned counsel, accepts notice on behalf of the respondent.

2. Learned counsel for the respondent is at liberty to file any documents which were part of the arbitral record, if necessary, within four weeks.

3. Learned counsel for both parties will also file their written Signature Not Verified Digitally signed By:SHITU NAGPAL Signing Date:28.09.2022 19:35:39 O.M.P. (COMM) 374/2022 Page 1 of 2 submissions, not exceeding five pages each, alongwith copies of any authorities upon which they wish to rely, within the same period.

4. List on 01.02.2023.

PRATEEK JALAN, J SEPTEMBER 28, 2022 'pv'/ Click here to check corrigendum, if any Signature Not Verified Digitally signed By:SHITU NAGPAL Signing Date:28.09.2022 19:35:39 O.M.P. (COMM) 374/2022 Page 2 of 2