Delhi High Court - Orders
Sterlite Technologies Limited vs West Coast Optilinks on 28 September, 2022
Author: Prateek Jalan
Bench: Prateek Jalan
$~9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 374/2022 & I.As. 14445-14446/2022
STERLITE TECHNOLOGIES LIMITED ..... Petitioner
Through: Mr. Akhil Sibal, Senior Advocate
with Mr. Dinesh Pardasani, Mr.
Shantanu Singh, Ms. Shania Elias
& Mr.Pranay Govil, Advocates.
[M:-9821795504, Enrol No.
D/2705/2019].
versus
WEST COAST OPTILINKS ..... Respondent
Through: Mr. Jayant Mehta, Senior
Advocate with Ms. Smarika Singh,
Mr. Saifur R. Faridi & Ms. Kaveri
Rawal, Advocates [M:-
7042398852, Enrol No.
D/179/2015].
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 28.09.2022
1. Issue notice. Ms. Smarika Singh, learned counsel, accepts notice on behalf of the respondent.
2. Learned counsel for the respondent is at liberty to file any documents which were part of the arbitral record, if necessary, within four weeks.
3. Learned counsel for both parties will also file their written Signature Not Verified Digitally signed By:SHITU NAGPAL Signing Date:28.09.2022 19:35:39 O.M.P. (COMM) 374/2022 Page 1 of 2 submissions, not exceeding five pages each, alongwith copies of any authorities upon which they wish to rely, within the same period.
4. List on 01.02.2023.
PRATEEK JALAN, J SEPTEMBER 28, 2022 'pv'/ Click here to check corrigendum, if any Signature Not Verified Digitally signed By:SHITU NAGPAL Signing Date:28.09.2022 19:35:39 O.M.P. (COMM) 374/2022 Page 2 of 2