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Karnataka High Court

Sathish Govinda Gouda vs The State Of Karnataka on 6 December, 2017

Author: P.S.Dinesh Kumar

Bench: P.S.Dinesh Kumar

                            -1-
                                          WP No.51490/2017

IN THE HIGH COURT OF KARNATAKA AT BENGALURU

     DATED THIS THE 6TH DAY OF DECEMBER 2017

                       PRESENT

            THE HON'BLE MR.H.G.RAMESH
               ACTING CHIEF JUSTICE

                            AND

     THE HON'BLE MR. JUSTICE P.S.DINESH KUMAR

     WRIT PETITION NO.51490/2017 (GM-RES-PIL)

BETWEEN:

1.    SATHISH GOVINDA GOUDA
      S/O GOVINDA GOUDA
      AGED 34 YEARS

2.    AYYAPPA NAGESH NAIK
      S/O NAGESH NAIK
      AGED ABOUT 36 YEARS

3.    G.G.SHANKAR
      S/O GANAPAYYA GOUDA
      AGED ABOUT 41 YEARS

      PETITIONER NOS. 1 TO 3
      ARE R/O MAVINAKURVA VILLAGE
      HONNAVARA TALUK
      UTTARA KANNADA DISTRICT - 581 335

4.    MININ (PETER) ANTON MENDES
      S/O ANTON, AGED ABOUT 40 YEARS
      THE PRESIDENT OF MAVINAKURVA
      HONNAVARA COMMUNICATION BRIDGE
      FIGHTING COMMITTEE
      RESIDING AT MANDALAKURVE
      MAVINAKURVE POST, HONNAVARA TALUK
      UTTARA KANNADA DISTRICT - 581 335 ...PETITIONERS

(BY SRI RUDRAPPA.P, ADVOCATE)
                            -2-
                                           WP No.51490/2017


AND:

1.     THE STATE OF KARNATAKA
       REPRESENTED BY ITS PRINCIPAL
       SECRETARY, PWD, PORT AND WATER
       TRANSPORTATION DEPARTMENT
       VIKASA SOUDHA
       DR. B.R.AMBEDKAR VEEDHI
       BENGALURU - 560 001

2.     THE GOVERNMENT OF KARNATAKA
       REPRESENTED BY ITS SECRETARY
       PLANNING PROGRAMME
       MONITORING AND STATISTICS DEPARTMENT
       M.S.BUILDING
       DR. B.R.AMBEDKAR VEEDHI
       BENGALURU - 560 001

3.     THE MANAGING DIRECTOR
       KARNATAKA STATE ROAD DEVELOPMENT
       CORPORATION LTD.
       NO.16/J MILLER TANK BED
       THIMMAIAH ROAD CROSS
       BENGALURU - 560 052

4.     THE CHIEF ENGINEER
       KARNATAKA STATE ROAD DEVELOPMENT
       CORPORATION LTD.
       NO.16/J MILLER TANK BED
       THIMMAIAH ROAD CROSS
       BENGALURU - 560 052

5.     THE CHIEF ENGINEER
       COMMUNICATION AND BUILDING
       DHARWAD NORTH
       DHARWAD DISTRICT - 580 001

6.     DEPUTY COMMISSIONER
       D.C.OFFICE, KARWARA
       UTTARA KANNADA DISTRICT - 581 301

7.     THE EXECUTIVE ENGINEER
       PWD OFFICE, PORT AND WATER
       TRANSPORTATION DEPARTMENT
                               -3-
                                            WP No.51490/2017

      SUB-DIVISION, KARWARA CITY
      UTTARA KANNADA DISTRICT - 581 301       ...RESPONDENTS

(BY SRI R.DEVDAS, PRL. GOVERNMENT ADVOCATE)

      THIS WRIT PETITION IS FILED UNDER ARTICLES 226 &
227 OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE
IMPUGNED ORDER DATED 13.10.2017 PASSED BY RESPONDENT
NO.1 VIDE ANNEXURE-K AND DIRECT THE RESPONDENTS TO
CONSTRUCT THE HONNAVARA-MAVINAKURVE BRIDGE IN
SHARAVATHI RIVER, HONNAVARA TALUK, UTTARA KANNADA
DISTRICT AS PER THE GOVERNMENT ORDER DATED 31.01.2017
VIDE ANNEXURE-E AND ETC.,

     THIS WRIT PETITION COMING ON FOR PRELIMINARY
HEARING IN 'B' GROUP, THIS DAY, THE ACTING CHIEF
JUSTICE MADE THE FOLLOWING:

                            ORDER

Ag.CJ (Oral):

Heard. No public interest warranting interference by this Court is involved in this writ petition. The writ petition is accordingly dismissed.
Petition dismissed.
Sd/-
ACTING CHIEF JUSTICE Sd/-
JUDGE LB