Karnataka High Court
Sathish Govinda Gouda vs The State Of Karnataka on 6 December, 2017
Author: P.S.Dinesh Kumar
Bench: P.S.Dinesh Kumar
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WP No.51490/2017
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 6TH DAY OF DECEMBER 2017
PRESENT
THE HON'BLE MR.H.G.RAMESH
ACTING CHIEF JUSTICE
AND
THE HON'BLE MR. JUSTICE P.S.DINESH KUMAR
WRIT PETITION NO.51490/2017 (GM-RES-PIL)
BETWEEN:
1. SATHISH GOVINDA GOUDA
S/O GOVINDA GOUDA
AGED 34 YEARS
2. AYYAPPA NAGESH NAIK
S/O NAGESH NAIK
AGED ABOUT 36 YEARS
3. G.G.SHANKAR
S/O GANAPAYYA GOUDA
AGED ABOUT 41 YEARS
PETITIONER NOS. 1 TO 3
ARE R/O MAVINAKURVA VILLAGE
HONNAVARA TALUK
UTTARA KANNADA DISTRICT - 581 335
4. MININ (PETER) ANTON MENDES
S/O ANTON, AGED ABOUT 40 YEARS
THE PRESIDENT OF MAVINAKURVA
HONNAVARA COMMUNICATION BRIDGE
FIGHTING COMMITTEE
RESIDING AT MANDALAKURVE
MAVINAKURVE POST, HONNAVARA TALUK
UTTARA KANNADA DISTRICT - 581 335 ...PETITIONERS
(BY SRI RUDRAPPA.P, ADVOCATE)
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WP No.51490/2017
AND:
1. THE STATE OF KARNATAKA
REPRESENTED BY ITS PRINCIPAL
SECRETARY, PWD, PORT AND WATER
TRANSPORTATION DEPARTMENT
VIKASA SOUDHA
DR. B.R.AMBEDKAR VEEDHI
BENGALURU - 560 001
2. THE GOVERNMENT OF KARNATAKA
REPRESENTED BY ITS SECRETARY
PLANNING PROGRAMME
MONITORING AND STATISTICS DEPARTMENT
M.S.BUILDING
DR. B.R.AMBEDKAR VEEDHI
BENGALURU - 560 001
3. THE MANAGING DIRECTOR
KARNATAKA STATE ROAD DEVELOPMENT
CORPORATION LTD.
NO.16/J MILLER TANK BED
THIMMAIAH ROAD CROSS
BENGALURU - 560 052
4. THE CHIEF ENGINEER
KARNATAKA STATE ROAD DEVELOPMENT
CORPORATION LTD.
NO.16/J MILLER TANK BED
THIMMAIAH ROAD CROSS
BENGALURU - 560 052
5. THE CHIEF ENGINEER
COMMUNICATION AND BUILDING
DHARWAD NORTH
DHARWAD DISTRICT - 580 001
6. DEPUTY COMMISSIONER
D.C.OFFICE, KARWARA
UTTARA KANNADA DISTRICT - 581 301
7. THE EXECUTIVE ENGINEER
PWD OFFICE, PORT AND WATER
TRANSPORTATION DEPARTMENT
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WP No.51490/2017
SUB-DIVISION, KARWARA CITY
UTTARA KANNADA DISTRICT - 581 301 ...RESPONDENTS
(BY SRI R.DEVDAS, PRL. GOVERNMENT ADVOCATE)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 &
227 OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE
IMPUGNED ORDER DATED 13.10.2017 PASSED BY RESPONDENT
NO.1 VIDE ANNEXURE-K AND DIRECT THE RESPONDENTS TO
CONSTRUCT THE HONNAVARA-MAVINAKURVE BRIDGE IN
SHARAVATHI RIVER, HONNAVARA TALUK, UTTARA KANNADA
DISTRICT AS PER THE GOVERNMENT ORDER DATED 31.01.2017
VIDE ANNEXURE-E AND ETC.,
THIS WRIT PETITION COMING ON FOR PRELIMINARY
HEARING IN 'B' GROUP, THIS DAY, THE ACTING CHIEF
JUSTICE MADE THE FOLLOWING:
ORDER
Ag.CJ (Oral):
Heard. No public interest warranting interference by this Court is involved in this writ petition. The writ petition is accordingly dismissed.
Petition dismissed.
Sd/-
ACTING CHIEF JUSTICE Sd/-
JUDGE LB