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[Cites 0, Cited by 1] [Section 30(2)] [Section 30] [Entire Act]

State of Rajasthan - Subsection

Section 30(2)(a) in Rajasthan Co-operative Societies Act, 2001

(a)remove the committee and appoint a Government servant as an Administrator to manage the affairs of the society for a period not exceeding six months; or