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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Tamilnadu - Subsection

Section 17(4) in Tamil Nadu Exhibition of Films on Television Screen Through Video Cassette Recorders and Cable Television Network (Regulation) Rules, 1984

(4)The Executive Engineer's certificate regarding structural soundness of the building shall be valid for a period of three years:Provided that, for the reasons to be recorded in writing, the officer granting the certificate, may refuse to issue such certificate or grant the certificate for a shorter period, with certain conditions.