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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Maharashtra - Subsection

Section 29(1)(xviii) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(xviii)to accept, on behalf of the University, trusts, bequests, donations and transfers of any movable or immovable property to the University;