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[Cites 0, Cited by 2] [Section 133A] [Entire Act]

Union of India - Subsection

Section 133A(2) in The Income Tax Act, 1961

(2)An income-tax authority may enter any place of business or profession referred to in sub-section (1) only during the hours at which such place is open for the conduct of business or profession and, in the case of any other place, only after sunrise and before sunset.