Central Administrative Tribunal - Madras
R Selvam vs Jipmer on 7 January, 2020
1 OA 140/2018 CENTRAL ADMINISTRATIVE TRIBUNAL CHENNAI BENCH O.A.No.140/2018 Dated Tuesday, the 7th day of January, 2020 PRESENT Hon'ble Mr.P.Madhavan, Judicial Member & Hon'ble Mr.T.Jacob, Administrative Member A.Selvam, S/o.Arumugam, No.4, Kamarajar Street, V.P.Singh Nagar, Shanmugapuram, Puducherry 605 009. ...Applicant By Advocate M/s T.Vijay Vs
1. The Director, Jawaharlal Institute of Post Graduation, Medical Education and Research, Puducherry 605 006.
2.Shri A.Narendiran, Finance and Chief Accounts Officer, Jawaharlal Institute of Post Graduation, Medical Education and Research, Puducherry 605 006. ...Respondents By Advocate Mr.M.T.Arunan(R-1) 2 OA 140/2018 (Order: Pronounced by Hon'ble Mr.P.Madhavan, Member(J)) When the matter came up for hearing, learned counsel for the applicant submits that the applicant is not pressing the OA. She has also made an endorsement in the case file to that effect.
2. Accordingly, the OA is dismissed as not pressed.
(T.JACOB) (P.MADHAVAN)
MEMBER (A) MEMBER (J)
07.01.2020
M.T.