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Supreme Court - Daily Orders

Dr. Radhika Thappeta vs Union Of India on 11 January, 2023

Bench: A.S. Bopanna, C.T. Ravikumar

     ITEM NOS. 18 + 22               COURT NO.12                     SECTION X

                         S U P R E M E C O U R T O F       I N D I A
                                 RECORD OF PROCEEDINGS

                         Writ Petition (Civil)     No.   1397/2020

     DR. RADHIKA THAPPETA & ORS.                                Petitioner(s)

                                          VERSUS

     UNION OF INDIA & ORS.                                      Respondent(s)


     (IA No. 41342/2021 - AMENDMENT OF THE PETITION
      IA No. 23070/2022 - APPLICATION FOR PERMISSION
      IA No. 6534/2022 - EARLY HEARING APPLICATION
      IA No. 23016/2021 - EXEMPTION FROM FILING AFFIDAVIT
      IA No. 23014/2021 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES
      IA No. 28061/2021 - PERMISSION TO PLACE ADDITIONAL FACTS AND
     GROUNDS)

     WITH

     W.P.(C) No. 503/2022 (X)
     (FOR PERMISSION TO FILE SYNOPSIS AND LIST OF DATES ON IA 92881/2022
     IA No. 92881/2022 - PERMISSION TO FILE SYNOPSIS AND LIST OF DATES)

     W.P.(C) No. 35/2022 (X)
     (FOR impleading party ON IA 53764/2022
     FOR INTERVENTION/IMPLEADMENT ON IA 53764/2022
     FOR EARLY HEARING APPLICATION ON IA 152590/2022
     FOR STAY APPLICATION ON IA 190325/2022
     IA No. 152590/2022 - EARLY HEARING APPLICATION
     IA No. 53764/2022 - INTERVENTION/IMPLEADMENT
     IA No. 190325/2022 - STAY APPLICATION)

     W.P.(C) No. 246/2022 (X)
     (FOR PERMISSION TO FILE LENGTHY LIST OF DATES ON IA 51517/2022
     FOR EXEMPTION FROM FILING O.T. ON IA 51518/2022
     IA No. 51518/2022 - EXEMPTION FROM FILING O.T.
     IA No. 51517/2022 - PERMISSION TO FILE LENGTHY LIST OF DATES)

     W.P.(C) No. 155/2022 (X)
     (IA No. 147104/2022 - APPROPRIATE ORDERS/DIRECTIONS)

     W.P.(C) No. 347/2022 (X)
     (IA No. 71015/2022 - APPROPRIATE ORDERS/DIRECTIONS
Signature Not Verified


     IA No. 94550/2022 - INTERVENTION/IMPLEADMENT)
Digitally signed by
NIRMALA NEGI
Date: 2023.01.11
17:50:49 IST
Reason:




                                           1
W.P.(C) No. 380/2022 (X)
(FOR GRANT OF INTERIM RELIEF ON IA 75771/2022
IA No. 75771/2022 - GRANT OF INTERIM RELIEF)

W.P.(C) No. 891/2021 (X)
(IA No. 100022/2021 - APPLICATION FOR PERMISSION
IA No. 132881/2021 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 97963/2021 - EXEMPTION FROM FILING O.T.
IA No. 97961/2021 - PERMISSION TO FILE LENGTHY LIST OF DATES
IA No. 124330/2021 - REJOINDER)

W.P.(C) No. 1230/2021 (X)
(IA No. 145082/2021 - EX-PARTE STAY)

W.P.(C) No. 22/2022 (X)
(FOR PERMISSION TO FILE LENGTHY LIST OF DATES ON IA 4623/2022
FOR EXEMPTION FROM FILING O.T. ON IA 4624/2022
FOR GRANT OF INTERIM RELIEF ON IA 66999/2022
IA No. 4624/2022 - EXEMPTION FROM FILING O.T.
IA No. 66999/2022 - GRANT OF INTERIM RELIEF
IA No. 4623/2022 - PERMISSION TO FILE LENGTHY LIST OF DATES)

W.P.(C) No. 62/2022 (X)
(FOR ADMISSION)

W.P.(C) No. 322/2022 (X)
(FOR GRANT OF INTERIM RELIEF ON IA 66894/2022
IA No. 66894/2022 - GRANT OF INTERIM RELIEF)

W.P.(C) No. 629/2022 (X)
(IA No. 113027/2022 - CLARIFICATION/DIRECTION)

W.P.(C) No. 740/2022 (X)
(FOR PERMISSION TO FILE LENGTHY LIST OF DATES ON IA 128640/2022
FOR EXEMPTION FROM FILING O.T. ON IA 128641/2022
IA No. 128641/2022 - EXEMPTION FROM FILING O.T.
IA No. 128640/2022 - PERMISSION TO FILE LENGTHY LIST OF DATES)

W.P.(C) No. 706/2022 (X)
(IA No. 165386/2022 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 123803/2022 - EX-PARTE STAY
IA No. 131861/2022 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)

W.P.(C) No. 741/2022 (X)
(FOR PERMISSION TO FILE LENGTHY LIST OF DATES ON IA 128997/2022
IA No. 128997/2022 - PERMISSION TO FILE LENGTHY LIST OF DATES)

SLP(C) No. 16306/2022 (IV-A)
(IA No. 136709/2022 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)


                                 2
W.P.(C) No. 1032/2021 (X)
(FOR ADMISSION and IA No.116661/2021-GRANT OF INTERIM RELIEF and IA
No.116662/2021-EXEMPTION FROM FILING AFFIDAVIT
IA No. 116662/2021 - EXEMPTION FROM FILING AFFIDAVIT)

W.P.(C) No. 1150/2021 (X)
(FOR STAY APPLICATION ON IA 136005/2021
IA No. 136005/2021 - STAY APPLICATION)

W.P.(C) No. 1125/2021 (X)
(IA No. 131045/2021 - APPROPRIATE ORDERS/DIRECTIONS)

W.P.(C) No. 1123/2021 (X)
(IA No. 131204/2021 - EX-PARTE STAY
IA No. 131556/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 131205/2021 - PERMISSION TO FILE LENGTHY LIST OF DATES)

W.P.(C) No. 1129/2021 (X)
(IA No. 131944/2021 - GRANT OF INTERIM RELIEF)

W.P.(C) No. 1128/2021 (X)
(IA No. 131936/2021 - APPROPRIATE ORDERS/DIRECTIONS)

W.P.(C) No. 1141/2021 (X)
(FOR EX-PARTE STAY ON IA 134621/2021
IA No. 134621/2021 - EX-PARTE STAY)

W.P.(C) No. 1143/2021 (X)
(FOR EX-PARTE STAY ON IA 134685/2021
IA No. 134685/2021 - EX-PARTE STAY)

W.P.(C) No. 1149/2021 (X)
(FOR GRANT OF INTERIM RELIEF ON IA 136001/2021
FOR impleading party ON IA 17736/2022
FOR INTERVENTION/IMPLEADMENT ON IA 17736/2022
IA No. 136001/2021 - GRANT OF INTERIM RELIEF
IA No. 17736/2022 - INTERVENTION/IMPLEADMENT)

SLP(C) No. 17158/2021 (XII-A)
(FOR PERMISSION TO PLACE ADDITIONAL FACTS AND GROUNDS ON IA
138834/2021
IA No. 138834/2021 - PERMISSION TO PLACE ADDITIONAL FACTS AND
GROUNDS)

SLP(C) No. 17153/2021 (XII-A)
(FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
138697/2021
FOR impleading party ON IA 1395/2022
FOR INTERVENTION/IMPLEADMENT ON IA 1395/2022
IA No. 1395/2022 - INTERVENTION/IMPLEADMENT


                                 3
IA No. 138697/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)

W.P.(C) No. 1174/2021 (X)
(FOR STAY APPLICATION ON IA 138673/2021
IA No. 138673/2021 - STAY APPLICATION)

W.P.(C) No. 1186/2021 (X)
(FOR ADMISSION and IA No.140013/2021-GRANT OF INTERIM RELIEF and IA
No.140012/2021-EXEMPTION FROM FILING AFFIDAVIT
IA No. 140012/2021 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 140013/2021 - GRANT OF INTERIM RELIEF
IA No. 131527/2022 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)

W.P.(C) No. 838/2022 (X)
(FOR EX-PARTE AD-INTERIM RELIEF ON IA 144599/2022
IA No. 144599/2022 - EX-PARTE AD-INTERIM RELIEF)

W.P.(C) No. 961/2022 (X)
(FOR EX-PARTE STAY ON IA 165120/2022
IA No. 165120/2022 - EX-PARTE STAY)

W.P.(C) No. 1070/2022 (X)
(FOR PERMISSION TO FILE LENGTHY LIST OF DATES ON IA 185253/2022
IA No. 185253/2022 - PERMISSION TO FILE LENGTHY LIST OF DATES)

AND

Item No. 22
W.P. (C) No. 34/2023
(IA No. 7057/2023 – PERMISSION TO FILE LENGTHY LIST OF DATES)

Date : 11-01-2023 These matters were called on for hearing today.

CORAM :
          HON'BLE MR. JUSTICE A.S. BOPANNA
          HON'BLE MR. JUSTICE C.T. RAVIKUMAR

For Parties
                    Mr. Shivendra Singh, AOR
                    Mr. Dhananjaya Mishra, Adv.
                    Mr. Bikram Dwivedi, Adv.
                    Dr. M.N. Verma, Adv.

                   Mr. B. K. Satija, AOR
                   Mr. Himanshu Satija, Adv.
                   Mr. Harshit Khanduja, Adv.
                   Mrs. Neha Mehta, Adv.

                   Mr. Abhay Pratap Singh, AOR



                                  4
 Sriram P., AOR

M/S. K J John And Co, AOR
Mr. Pratap Venugopal, Adv.
Ms. Surekha Raman, Adv.
Mr. Akhil Abraham Roy, Adv.
Mr. Vijay V., Adv.
Mr. Abhishek Anand, Adv.
Ms. Unnimaya S., Adv.

Mr. Abishek Jebaraj, AOR

 Mr. Krishnan Venugopal, Sr. Adv.
 Mr. Aditya Narayan, Adv.
 Ms. Pratiksha Nagayach, Adv.
Mr. Kumar Dushyant Singh, AOR
Mr. Rohit Sharma, Adv.
Mr. Nikhil Purohit, Adv.
Mr. Ashok Kumar, Adv.

Mr. Raju Ramachandran, Sr. Adv.
Ms. Anitha Shenoy, Sr. Adv.
Ms. Srishti Agnihotri, AOR
Mr. Abishek Jebaraj, Adv.
Ms. Sanjana Grace Thomas, Adv.
Mr. Renjit Philip, Adv.
Ms. Mantika Vohra, Adv.


Mr. P. Chidambram, Sr. Adv.
Mr. K. V Viswanathan, Sr. Adv.
Mr. Kunal Cheema, AOR
Mrs. Aditi Deshpande Parkhi, Adv.
Mr. Shivam Dube, Adv.

Mr. Romy Chacko, AOR
Ms. K. V. Bharathi Upadhyaya, AOR

Mr. Mukund P. Unny, AOR

Mr. V. N. Raghupathy, AOR

Mr. Tushar Mehta, Solicitor General
Mrs. Aishwarya Bhati, A.S.G.
Mr. Rustam Singh Chauhan, Adv.
Ms. Poornima Singh, Adv.
Mr. Kanu Agrawal, Adv.
Mr. Apoorva Kurup, Adv.
Mrs. Aakanksha Kaul, Adv.
Mrs. Ruchi Kohli, Adv.
Mr. Udai Khanna, Adv.
Mrs. Deepabali Dutta, Adv.


              5
Mr. Arvind Kumar Sharma, AOR

Mr. Gurmeet Singh Makker, AOR
Mr. Sanjay Kumar Tyagi, Adv.
Mr. Rajan Kumar Chourasia, Adv.
 Mr. Nikhil Majithia, Adv.
 Mr. Piyush G., Adv.
 Mr. Manvendra Singh, Adv.
 Mr. R. Singh Chauhan, Adv.
 Mr. Raj Bahadur Yadav, Adv.
 Mr. A.K. Sharma, Adv.
Ms. Chitrangda Rastravara, Adv.

Mr. Sonal Jain, AOR

Mr. Rupesh Kumar, AOR
Ms. Pankhuri Shrivastava, Adv.
Ms. Neelam Sharam, Adv.
Mr. Rajeev Sharma, Adv.

Mr. Sibo Sankar Mishra, AOR
 Mr. Niranjan Sahu, Adv.
 Mr. Uma Kant Mishra, Adv.

Mr. Nishe Rajen Shonker, AOR
Mr. Abraham C Mathews, Adv.
Mrs. Anu K Joy, Adv.
Mr. Alim Anvar, Adv.

Mr. Hrishikesh Chitaley, Adv.
Mr. Vijaykari Singh, Adv.
Mr. Rajat Joseph, AOR
Mr. C. George Thomas, AOR

Mr. Saaketh Kasibhatla, Adv.
Mr. A. Karthik, AOR
Ms. Sreepriya K., Adv.

Mr. Krishan Kumar, AOR
 Ms. Neetu Sharma, Adv.
 Mr. Nitin Pal, Adv.
 Mr. Dheeraj Kumar, Adv.
 Ms. Muskan Jain, Adv.
 Ms. Namrata Chadha, Adv.

Mr. Ravindra Keshavrao Adsure, Adv.
Mr. Lav Mishra, Adv.
Mr. Rohan Darade, Adv.

Ms. Kavya S. Lokande, Adv.
Mr. Hitesh Kumar Sharma, Adv.
Mr. Akhileshwar Jha, Adv.


              6
                         Mr. E. Vinay Kumar, Adv.
                         Ms. Niharika Dwivedi, Adv.
                         Ms. Shweta Sand, Adv.
                         Mr. Narendera Pal Sharma, Adv.

                         Ms. Radhika T., Adv.
                         Mr. Vishram Pandit, Adv.

                         Mr. Gaurav Sharma, Adv.
                         Mr. Dhawal, Adv.
                         Mr. Prateek Bhatia, Adv.

           UPON hearing the counsel the Court made the following

                                     O R D E R

List these matters tomorrow i.e. 12.01.2023. W.P.(C) Nos. 1397/2020 and 62/2022 Though these petitions were listed along with W.P.(C) No. 891/2021 and other connected matters and the learned ASG submits that the tagging has been made since it is the same subject matter. Learned senior counsel for the petitioner submits that different consideration is required in the said cases. At this stage, without expressing any opinion on the same, these petitions are detagged to be listed separately after the decision is taken in W.P.(C) No. 891/2021 and the connected petitions.

(NITIN TALREJA                                              (RENU BALA GAMBHIR)
COURT MASTER (SH)                                            COURT MASTER (NSH)




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