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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of West Bengal - Subsection

Section 5(2)(v) in The Rabindra Mukta Vidyalaya Act, 2001

(v)to collaborate with institutions at the State level such as State Council of Educational Research and Training, West Bengal Council of Higher Secondary Education, West Bengal Board of Secondary Education, West Bengal Board of Primary Education, Colleges and Institutions of Education in West Bengal, [and Shramik Vidyalaya for improvement of quality and standard of distance education process and materials;] [Words substituted for the words 'and Shramik Vidyalaya;' by W.B. Act 13 of 2006.]