Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 208(2)] [Section 208] [Entire Act]

Union of India - Subsection

Section 208(2)(f) in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998

(f)to bring to the notice of the employer the hazards associated with use, handling and maintenance of the equipment used during the course of building and other construction work.