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Madhya Pradesh High Court

Agarwal Samaj Sihanth Samiti 19 vs M/S Protect Acqua Solution Private ... on 25 January, 2023

Author: Pranay Verma

Bench: Pranay Verma

                                                               1
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT INDORE
                                                         WP No. 1493 of 2023
                            (AGARWAL SAMAJ SIHANTH SAMITI 19 AND OTHERS Vs M/S PROTECT ACQUA SOLUTION PRIVATE
                                     LIMITED DAWARA SANCHALAK KISHORE KUMAR BUNDELA AND OTHERS)

                          Dated : 25-01-2023
                                   Shri Mahendra Kumar Jain, learned counsel for the petitioners.

                                   Shri Bhavisya Sharma, learned counsel for the respondent No.1.

Let copy of the petition alongwith annexures be supplied by the learned counsel for the petitioner to the learned counsel for respondent No.1.

List on 01.02.2023.

Till next date of hearing, the final judgment in the matter shall not be pronounced.

(PRANAY VERMA) JUDGE rashmi Signature Not Verified Signed by: RASHMI PRASHANT Signing time: 25-Jan-23 6:34:12 PM