Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57(2)] [Section 57] [Entire Act] State of Manipur - Subsection Section 57(2)(d) in Manipur (Village Authorities in Hill Areas) Act, 1956 (d)the nomination of candidates, the time and manner of holding elections and the manner in which votes shall be given;