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Union of India - Section

Section 28 in The Merchant Shipping (Examination For Skipper And Second Hand Of A Fishing Vessel) Rules, 1964

28. Use of books and tables at the examination.

- The following tables and books shall be supplied at the examination room :
(a)Nautical Tables (including logarithm tables) Norie (full edition).
(b)Burton's Tables (when available).
(c)Alt-Azimuth Tables-Burdwood, Davis.
(d)Nautical Almanac-A bridged Edition.
Candidates who intend to use tables other than the above may bring such tables into the examination room on condition that they submit them to the examiner before the commencement of the examination for scrutiny and approval. The tables must not contain any manuscript notes. Subject to the examiner's approval, no restriction shall be placed on the use of any tables.