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State of Maharashtra - Section

Section 12 in Maharashtra Forest Produce (Regulation of Trade) Act, 1969

12. Disposal of [*] [The word minor was deleted by Maharashtra 45 of 1997, section 11.] forest produce.

- Any [*] [The word minor was deleted by Maharashtra 45 of 1997, section 11.] forest produce purchased by the State Government or by its officer or agent. Under this Act, shall be sold or otherwise disposed of in such manner as the State Government may direct.