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Chattisgarh High Court

Smt.Sudha Bansal vs Ramesh Bansal 2 Mac/207/2018 United ... on 13 February, 2018

                         HIGH COURT OF CHHATTISGARH, BILASPUR

                                            Order Sheet

                                      MAC No. 142 of 2018

                     Smt. Sudha Bansal & Anr. Versus Ramesh Bansal & Anr.




13.02.2018           Shri Abhishek Pandey, Advocate for the appellants.

                     Shri Deepak Kumar Singh, Advocate for respondent No.1.

Shri S.S.Rajput, Advocate for respondent No.2/Bajaj Alliance General Insurance Company Limited.

At the request of the counsel for the Insurance Company, list it on 21/02/2018.

Sd/-

(P. Sam Koshy) JUDGE Sumit