Chattisgarh High Court
Smt.Sudha Bansal vs Ramesh Bansal 2 Mac/207/2018 United ... on 13 February, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
MAC No. 142 of 2018
Smt. Sudha Bansal & Anr. Versus Ramesh Bansal & Anr.
13.02.2018 Shri Abhishek Pandey, Advocate for the appellants.
Shri Deepak Kumar Singh, Advocate for respondent No.1.
Shri S.S.Rajput, Advocate for respondent No.2/Bajaj Alliance General Insurance Company Limited.
At the request of the counsel for the Insurance Company, list it on 21/02/2018.
Sd/-
(P. Sam Koshy) JUDGE Sumit