Madhya Pradesh High Court
Ramnaresh vs Shri Shyam Kumar Dehariya on 21 February, 2022
Author: Vishal Dhagat
Bench: Vishal Dhagat
1
The High Court Of Madhya Pradesh
CONC No. 360 of 2022
(RAMNARESH AND OTHERS Vs SHRI SHYAM KUMAR DEHARIYA)
Jabalpur, Dated : 21-02-2022
Shri Ankur Shrivastava, learned counsel for the applicants.
Issue notice to the respondent on payment of process fee within seven days.
List the matter immediately after service of notice.
(VISHAL DHAGAT) JUDGE VD Signature Not Verified SAN Digitally signed by VARSHA DUBEY Date: 2022.02.24 12:34:48 IST