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Union of India - Section

Section 7 in Rules Of Procedure Of The National Commission For Scheduled Castes 1931

7. 0 Investigation and Inquiry by the Commission :- 7.1 The Commission shall function by holding 'sittings' and 'meetings' at any place within the country and also through its officers at the Headquarters and in the State Offices. The Members of the Commission including the Chairperson and the Vice-Chairperson shall function in accordance with the procedure prescribed under these rules.