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[Cites 0, Cited by 0] [Section 45] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 45(5) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(5)Social Audit of the major works being carried out by the Gram Panchayat shall be organised as may be decided by the Director Panchayat from time to time and the report of such audit whenever carried out shall be submitted to the Administrator by Director Panchayat along with his comments.