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[Cites 0, Cited by 0] [Section 162(2)] [Section 162] [Entire Act]

State of Madhya Pradesh - Subsection

Section 162(2)(a) in The M.P. Municipal Corporation Act, 1956

(a)[ abolish, suspend or reduce the rate of any tax] [Substituted by M.P. Act No. 12 of 1995.]; or