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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Bihar - Subsection

Section 28(1) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

(1)Subject to the provisions of the Regulations, all arrangements for the conduct of examinations shall be made by an Examination Board consisting of the Vice-Chancellor as Chairman and the Deans of Faculties as members :Provided that where in any Faculty the Principal of a College maintained by Government or the University is senior to the Dean of that Faculty, such Principal shall be the member instead of the Dean of that Faculty.