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Rajasthan High Court - Jodhpur

Janardan Pareek vs Kuldeep Ranka And Ors on 11 December, 2018

Author: Dinesh Mehta

Bench: Dinesh Mehta

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 369/2018 Janardan Pareek

----Petitioner Versus Kuldeep Ranka And Ors.

----Respondent For Petitioner(s) : Mr. Devendra Soni with Mr. Ramdeen Choudhary.

                                   For Respondent(s)           :    -



                                                             JUSTICE DINESH MEHTA

                                                                        Order

                                   11/12/2018

Mr. Devendra Soni, learned counsel for the petitioner submits that he does not want to prosecute the present contempt petition qua the respondent No.1.

The service upon the respondent No.1 is, therefore, dispensed with for the time being.

Issue fresh notice to the respondent No.2, returnable within six weeks.

(DINESH MEHTA),J 16-A.Arora/-

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