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Delhi High Court - Orders

Raghuvendra Sharma vs Smt Sunita Sharma on 24 May, 2022

Author: Dinesh Kumar Sharma

Bench: Dinesh Kumar Sharma

                          $~22
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      CM(M) 482/2022
                                 RAGHUVENDRA SHARMA                                  ..... Petitioner
                                                     Through:     Mr. Rakesh Chander Agrawal with
                                                                  Mr. Kartik Kumar Agrawal,
                                                                  Advocates.
                                                     versus

                                 SMT SUNITA SHARMA                                  ..... Respondent
                                                     Through:     None.

                                 CORAM:
                                 HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
                                                     ORDER

% 24.05.2022 CM APPL.24749/2022 (exemption) Exemption is allowed subject to all just exceptions. CM(M) 482/2022, CM APPL. 24748/2022 (stay) None has appeared for respondent on advance notice. Issue notice to the respondent through all permissible modes, returnable on 03rd June, 2022.

In the meantime, the proceedings before the Trial Court shall remain stayed till the next date of hearing.

Order Dasti under the signatures of the Court Master.

DINESH KUMAR SHARMA, J MAY 24, 2022/st Signature Not Verified Digitally Signed By:RAJ BALA Signing Date:27.05.2022 11:08:29