Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(3)(a) in Juvenile Justice (Care and Protection of Children) Orissa Rules, 2002

(a)Custodial care, housing, place of work, area of activity and type of supervision required;