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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(9) in The Nationalised Banks (Management And Miscellaneous Provisions) Scheme, 1970

(9)A copy of the proceedings of each meeting of the Board shall be circulated as soon as possible after the meeting for other information of the Directors and shall be signed by the Chairman of that or the next succeeding meeting.