Delhi High Court - Orders
Srs Investments Bengal Tiger vs Rahul Todi & Ors on 11 April, 2022
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~56
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 585/2018
SRS INVESTMENTS BENGAL TIGER ..... Petitioner
Through: Ms. Avlokita Rajvi, Advocate.
versus
RAHUL TODI & ORS ..... Respondent
Through: Mr. Bhasker Aditya, Adv for R-1, 6
& 7.
Mr. Arjun Aggarwal, Adv for R-2 to
R-5.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 11.04.2022 CM APPL.17777/2022 in CONT.CAS(C) 585/2018
1. This application has been filed under Section 151 CPC seeking withdrawal of the contempt petition bearing CONT.CAS(C) 585/2018.
2. For the reasons stated in the application, the same is allowed and the contempt petition bearing CONT.CAS(C) 585/2018 is dismissed as withdrawn along with pending application(s), if any.
3. The application stands disposed of.
SUBRAMONIUM PRASAD, J APRIL 11, 2022 S. Zakir Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:19.04.2022 12:27:38