Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Gujarat - Subsection Section 25(d) in The Gujarat Industrial Relations Act, 1946 (d)[ to remain present during a departmental enquiry against an employee who is a member of that union.] [Clause (d) was inserted by Gujarat 8 of 1962, section 10.]
