Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Telangana - Subsection Section 22(2) in Telangana General Clauses Act, 1308 F (2)When a certain provision of an Act is cited, it may be cited by reference to the section and sub-section in which the provision is contained.
