Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Bombay High Court

Shri. Rasul Uttal Setsandhi vs The Executive Enineer Minor Irrigation ... on 10 December, 2018

Author: Sandeep K. Shinde

Bench: A.S.Oka, Sandeep K. Shinde

                                                        15-WP-4012-2014.odt



           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                CIVIL APPELLATE JURISDICTION

                   WRIT PETITION NO.4012 OF 2014

Shri Rasul Uttal Setsandhi                              ... Petitioner
     Vs
The Executive Engineer and Ors.                       ... Respondents
                              ...

Mr. Nitin Ashok Mulye for the Petitioner.

CORAM : A.S.OKA & SANDEEP K. SHINDE JJ. DATE : 10 DECEMBER, 2018 P.C. :

The learned counsel appearing for the Petitioner on instructions seeks permission to withdraw the Petition. Letter dated 21st April, 2017 addressed to him is taken on record and marked 'L-1' for Identification. Accordingly, the Petition is disposed of as withdrawn.




(SANDEEP K. SHINDE, J.)                                 (A.S.OKA, J.)




Shivgan                                                                       1/1



 ::: Uploaded on - 18/12/2018               ::: Downloaded on - 26/12/2018 23:00:37 :::