Bombay High Court
Shri. Rasul Uttal Setsandhi vs The Executive Enineer Minor Irrigation ... on 10 December, 2018
Author: Sandeep K. Shinde
Bench: A.S.Oka, Sandeep K. Shinde
15-WP-4012-2014.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.4012 OF 2014
Shri Rasul Uttal Setsandhi ... Petitioner
Vs
The Executive Engineer and Ors. ... Respondents
...
Mr. Nitin Ashok Mulye for the Petitioner.
CORAM : A.S.OKA & SANDEEP K. SHINDE JJ. DATE : 10 DECEMBER, 2018 P.C. :
The learned counsel appearing for the Petitioner on instructions seeks permission to withdraw the Petition. Letter dated 21st April, 2017 addressed to him is taken on record and marked 'L-1' for Identification. Accordingly, the Petition is disposed of as withdrawn.
(SANDEEP K. SHINDE, J.) (A.S.OKA, J.)
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