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[Cites 0, Cited by 0] [Section 58(2)] [Section 58] [Entire Act]

State of Madhya Pradesh - Subsection

Section 58(2)(b) in The M.P. Bhumi Vikas Rules, 1984

(b)Parking lock up garages not exceeding 2.6 metres from plinth level in height and an area not exceeding 20 square metres shall be permitted in the side or rear open spaces at a distance of 7.5 metres from any road line or the front boundary of the plot: