Bombay High Court
M/S Fortpoint Automotives Cars Pvt Ltd ... vs Vishwanath Surykant Keluskar And Ors on 29 September, 2025
Author: Madhav J. Jamdar
Bench: Madhav J. Jamdar
Digitally
signed by IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ARJUN
ARJUN
VITTHAL
VITTHAL
KUDHEKAR
APPELLATE SIDE CIVIL/CRIMINAL JURISDICTION
KUDHEKAR Date:
2025.09.30
13:20:28
+0530 COMMON ORDER
CORAM: MADHAV J. JAMDAR, J.
DATE : 29 SEPTEMBER 2025 P.C.:
Due to paucity of time, matters from Sr. No. 16 to 252 (except Sr. Nos.45, 47,73,80,81,142,147,222) of Daily Main Causelist are adjourned to the respective dates as given below:
Sr. Nos. Due Dates Sr. Nos. Due Dates
16-30 06/10/2025 146-158 21/11/2025
31-45 07/10/2025 159-172 24/11/2025
46-59 08/10/2025 173-185 25/11/2025
60 30/09/2025 186-200 26/11/2025
61-70 06/10/2025 201-212 27/11/2025
71-80 07/10/2025 213-225 28/11/2025
81-92 08/10/2025 226-230 17/11/2025
93-105 17/11/2025 231-235 18/11/2025
106-118 18/11/2025 236-240 19/11/2025
119-132 19/11/2025 241-245 20/11/2025
133-145 20/11/2025 246-252 21/11/2025
Ad-interim relief, if any, granted earlier, to continue till then.
If any ad-interim or interim reliefs, operative until today, are in force and the matter, though scheduled to be listed today, has not been listed, such ad-interim or interim reliefs shall stand extended until the next date of listing.
[MADHAV J. JAMDAR, J.] ::: Uploaded on - 30/09/2025 ::: Downloaded on - 30/09/2025 21:29:12 :::