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Delhi High Court

Shiv Cahran vs Uoi & Anr on 29 May, 2013

Author: V.K. Jain

Bench: V.K. Jain

*              IN THE HIGH COURT OF DELHI AT NEW DELHI

%                                       Judgment reserved on   : 21.05.2013
                                        Judgment pronounced on : 29.05.2013
+      LA.APP. 128/2004
       HARI CHAND
                                                                      ..... Appellant
                               Through:      Mr. Satpal Singh, Adv.

                               versus
       UOI
                                                                 ..... Respondent
                               Through:      Mr. Sanjay Kumar Pathak and Ms. K.
                                             Kaomudi Kiran Pathak, advs. for R-
                                             1/UOI /LAC
                                             Mr. Pawan Mathur, Adv. for DDA
+      LA.APP. 129/2004
       SIRYA
                                                                      ..... Appellant
                               Through:      Mr. Satpal Singh, Adv.
                               versus
       UOI
                                                                 ..... Respondent
                               Through:      Mr. Sanjay Kumar Pathak and Ms. K.
                                             Kaomudi Kiran Pathak, advs. for R-
                                             1/UOI /LAC
                                             Mr. Pawan Mathur, Adv. for DDA
+      LA.APP. 192/2004
       JAGMAL(DECD.)THR.LR'S
                                                                  ..... Appellant
                               Through:      Mr. Satish Kumar Verma, Adv.
                               versus

       UOI & ANR
                                                                 ..... Respondent
                               Through:      Mr. Sanjay Kumar Pathak and Ms. K.
                                             Kaomudi Kiran Pathak, advs. for R-
                                             1/UOI /LAC
                                             Mr. Pawan Mathur, Adv. for DDA
+      LA.APP. 193/2004
       CHANDER MAL & ORS.




LA Appeal No. 127/2004 & connected matters                             Page 1 of 4
                                                                   ..... Appellant
                               Through:      Mr. Satish Kumar Verma, Adv.

                               versus

       UOI & ANR.
                                                                 ..... Respondent
                               Through:      Mr. Sanjay Kumar Pathak and Ms. K.
                                             Kaomudi Kiran Pathak, advs. for R-
                                             1/UOI /LAC
                                             Mr. Pawan Mathur, Adv. for DDA
+      LA.APP. 156/2007
       VINOD KUMAR & ORS.
                                                                    ..... Appellant
                               Through:      Mr. Deepak Khosla, Mr. Inder Singh
                                             and Mr. J.P. Verma, Advs.
                               versus
       UOI & ANR.
                                                                 ..... Respondent
                               Through:      Mr. Sanjay Kumar Pathak and Ms. K.
                                             Kaomudi Kiran Pathak, advs. for R-
                                             1/UOI /LAC
                                             Mr. Pawan Mathur, Adv. for DDA
+      LA.APP. 157/2007
       BHULE RAM
                                                                    ..... Appellant
                               Through:      Mr. Deepak Khosla, Mr. Inder Singh
                                             and Mr. J.P. Verma, Advs.
                               versus

       UOI &ANR.
                                                                 ..... Respondent
                               Through:      Mr. Sanjay Kumar Pathak and Ms. K.
                                             Kaomudi Kiran Pathak, advs. for R-
                                             1/UOI /LAC
                                             Mr. Pawan Mathur, Adv. for DDA
+      LA.APP. 160/2007
       CHANDER MAL & ORS
                                                                  ..... Appellant
                               Through:      Mr. Satish Kumar Verma, Adv.




LA Appeal No. 127/2004 & connected matters                            Page 2 of 4
                                versus
       U.O.I & ANR
                                                                 ..... Respondent
                               Through:      Mr. Sanjay Kumar Pathak and Ms. K.
                                             Kaomudi Kiran Pathak, advs. for R-
                                             1/UOI /LAC
                                             Mr. Pawan Mathur, Adv. for DDA
+      LA.APP. 162/2007
       MAHENDER SINGH
                                                                    ..... Appellant
                               Through:      Mr. Deepak Khosla, Mr. Inder Singh
                                             and Mr. J.P. Verma, Advs.
                               versus

       UOI & ANR
                                                                 ..... Respondent
                               Through:      Mr. Sanjay Kumar Pathak and Ms. K.
                                             Kaomudi Kiran Pathak, advs. for R-
                                             1/UOI /LAC
                                             Mr. Pawan Mathur, Adv. for DDA
+      LA.APP. 163/2007
       SHIV CAHRAN
                                                                    ..... Appellant
                               Through:      Mr. Deepak Khosla, Mr. Inder Singh
                                             and Mr. J.P. Verma, Advs.
                               versus

       UOI & ANR
                                                                 ..... Respondent
                               Through:      Mr. Sanjay Kumar Pathak and Ms. K.
                                             Kaomudi Kiran Pathak, advs. for R-
                                             1/UOI /LAC
                                             Mr. Pawan Mathur, Adv. for DDA
+      LA.APP. 171/2007
       BISHAMBER DAYAL & ORS.
                                                                    ..... Appellant
                               Through:      Mr. Deepak Khosla, Mr. Inder Singh
                                             and Mr. J.P. Verma, Advs.
                               versus

       UOI & ANR




LA Appeal No. 127/2004 & connected matters                            Page 3 of 4
                                                                  ..... Respondent
                               Through:      Mr. Sanjay Kumar Pathak and Ms. K.
                                             Kaomudi Kiran Pathak, advs. for R-
                                             1/UOI /LAC
                                             Mr. Pawan Mathur, Adv. for DDA
+       LA.APP. 198/2007
        HARI CHAND
                                                                    ..... Appellant
                               Through:      Mr Satpal Singh
                               versus

        UOI & ANR.
                                                                  ..... Respondent
                               Through:      Mr. Sanjay Kumar Pathak and Ms. K.
                                             Kaomudi Kiran Pathak, advs. for R-
                                             1/UOI /LAC
                                             Mr. Bankey Bihari Sharma with Mr.
                                             Mahendra Kumar, Advs. for DDA
+       LA.APP. 199/2007
        SIRIYA
                                                                    ..... Appellant
                               Through: Mr Satpal Singh
                               versus
        UOI & ANR.
                                                                 ..... Respondent
                               Through:      Mr. Sanjay Kumar Pathak and Ms. K.
                                             Kaomudi Kiran Pathak, advs. for R-
                                             1/UOI /LAC Mr. Bankey Bihari
                                             Sharma with Mr. Mahendra Kumar,
                                             Advs. for DDA
        CORAM:
        HON'BLE MR. JUSTICE V.K. JAIN

V.K. JAIN, J.

For orders, see LA Appeal No. 127/2004.

V.K.JAIN, J MAY 29, 2013 BG/RD LA Appeal No. 127/2004 & connected matters Page 4 of 4