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[Cites 0, Cited by 0] [Section 206] [Entire Act]

State of Rajasthan - Subsection

Section 206(2) in Rajasthan Panchayati Raj Rules, 1996

(2)All amounts received by Panchayat Samiti/Zila Parishad shall be deposited in P.D. Account in Government Sub-Treasury/Treasury.